Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act] Bengal Presidency - Subsection Section 2(7)(iii) in The Bengal Agricultural And Sanitary Improvement Act, 1920 (iii)which the Collector has certified should be treated, in such circumstances as may be prescribed, as a major scheme;