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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Nagaland - Subsection

Section 23(1) in The Global Open University (Nagaland) Act, 2006

(1)There shall be the following whole time Directors who shall be appointed by the Pro Chancellor :
(i)a Director for operations in the State of Nagaland; and
(ii)as many Directors, as required to be fixed by regulations for looking after the operations outside the State of Nagaland.