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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Madhya Pradesh - Subsection

Section 110(18) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(18)
(a)Fee for Intermediate or Higher Secondary School Supplementary Examination in one subject- Rs. 24 plus Rs. 3 for Marks-slip.
(b)Fee for Intermediate or Higher Secondary School Supplementary Examination in two subjects-Rs. 35 plus Rs. 3 Marks-slip.
(c)Fee for Higher Secondary Supplementary Examination in three subjects-Rs. 40 plus Rs. 3. for Mark-slip.