Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110(18)] [Section 110] [Entire Act]

State of Madhya Pradesh - Subsection

Section 110(18)(c) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(c)Fee for Higher Secondary Supplementary Examination in three subjects-Rs. 40 plus Rs. 3. for Mark-slip.