Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(4) in M.P. Farmers' Organisation Rules, 1999

(4)Area Crops Register and Records.-
(i)Command Area Register in Form-8.
(ii)Farmerwise Demand Register in Form-9.