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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(b) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(b)a certificate from the Principal or Head of the Institution/College (where course is imparted) about the completion of the course of studies in the subject in which the candidate seeks admission to the examination.