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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(2)Every candidate seeking admission to Part II of the examination shall submit an application to the University with the following, namely: -
(a)a certificate showing that he has passed Part I Examination; and
(b)a certificate from the Principal or Head of the Institution/College (where course is imparted) about the completion of the course of studies in the subject in which the candidate seeks admission to the examination.
(c)There shall be minimum of 80% attendance to become eligible for appearing in M.D.(Hom) Part-II examination.