Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(iv) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013 (iv)The TA/DA admissibility of the awardees and their escorts shall be equivalent to a Class-I officer of the Central Government
