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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(iv) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(iv)For the purpose of these Regulations, scheduled and actual drawal by a distribution licensee at interconnection point(s) with RVPN's Transmission system will account for the purchased generation within its area of supply. The generation at intra-state generating stations supplying electricity to more than one user will be accounted for by SLDC based on the respective share m the capacity to determine scheduled and actual drawal by the distribution licensee.