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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(3)(f) in The Bangalore Metro Railway (General) Rules, 2011

(f)only after receiving the instructions from the Traffic Controller, the train operator of the assisting train shall select Restricted Manual mode and drive the train to the station from which he came, where passengers can be detrained.