Bombay High Court
Sumer Builders And Anr vs The Municipal Corporation Of Greater ... on 6 February, 2019
Bench: A.S. Oka, A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2592 OF 2013
Property Owners Association & Ors ....Petitioner
V/S
State Of Maharashtra & Ors ....Respondent
WITH WRIT PETITION NO. 2266 OF 2014 Eih Limited And Anr ....Petitioner V/S State Of Maharashtra And 5 Ors ....Respondent WITH WRIT PETITION NO. 1200 OF 2015 M/s. R.m. Bhuther And Co. And Mr. ....Petitioner Laxminarayan R. Bhattad V/S State Of Maharashtra Through Principal ....Respondent Secretary And 3 Ors WITH WRIT PETITION LODGING NO. 4394 OF 2018 Deepa Ramesh Chandra Mansukhani ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2184 OF 2014 Page 1/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Kalpataru Enterprises ....Petitioner V/S State Of Maharashtra And 2 Others ....Respondent WITH WRIT PETITION NO. 1045 OF 2015 P.s.katakdhond ....Petitioner V/S Muncipal Corporation Of Greater Mumbai And 3 ....Respondent Ors WITH WRIT PETITION NO. 1786 OF 2014 Narendra Amritlal Sheth ....Petitioner V/S State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 1785 OF 2014 Narendra Amritlal Sheth ....Petitioner V/S State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 2397 OF 2014 Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2468 OF 2014 Page 2/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1767 OF 2014 Narendra Amritlal Sheth And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 1766 OF 2014 Narendra Amritlal Sheth And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2392 OF 2014 Narendra Amritlal Sheth And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 2389 OF 2014 Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1788 OF 2014 Page 3/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Narendra Amritlal Sheth And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1793 OF 2014 Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1843 OF 2014 Narendra Amritlal Sheth And Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 2659 OF 2014 Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1791 OF 2014 Narendra Amritlal Sheth And Others ....Petitioner V/S State Of Maharashtra And Others ....Respondent WITH WRIT PETITION NO. 1775 OF 2014 Page 4/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Narendra Amritlal Sheth And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 1784 OF 2014 Narendra Amritlal Sheth And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 1756 OF 2014 Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S The State Of Maharashtra And 3ors ....Respondent WITH WRIT PETITION NO. 1807 OF 2014 Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S The State Of Maharashtra & Ors ....Respondent WITH WRIT PETITION NO. 1774 OF 2014 Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 1792 OF 2014 Page 5/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1783 OF 2014 Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1790 OF 2014 Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1781 OF 2014 Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2399 OF 2014 Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S The State Of Maharashtra And 3ors ....Respondent WITH WRIT PETITION NO. 1782 OF 2014 Page 6/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2393 OF 2014 Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S The State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 2398 OF 2014 Narendra Amritlal Sheth And 4 Ors ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2401 OF 2014 Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2396 OF 2014 Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1917 OF 2014 Page 7/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Narendra Amritlal Sheth And3 Ors. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 1772 OF 2014 Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharashtra Thru Its Principal And 3 ....Respondent Ors WITH WRIT PETITION NO. 1832 OF 2014 Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 1789 OF 2014 Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharshtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 539 OF 2014 The Indian Hotels Company Limited And Others ....Petitioner V/S The State Of Maharashtra And Others ....Respondent WITH WRIT PETITION NO. 2528 OF 2014 Page 8/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Narendra Amritlal Sheth And 3 Ors ....Petitioner V/S State Of Maharshtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 1624 OF 2015 Rajendra Brijratan Mohatta And Anr. ....Petitioner V/S State Of Maharashtra, Through Its ....Respondent Principal/chief Secretary, WITH WRIT PETITION NO. 2855 OF 2014 B.d. Perit Parsi General Hospital And 3 Ors. ....Petitioner V/S Mumbai Municipal Corporation And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1695 OF 2014 Empress Advertising And Anr ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 121 OF 2015 Poonam Chambers B Wing Commercial ....Petitioner Premises Co-op Soc. Ltd.
V/S The States Of Maharshtra And 3 Others ....Respondent WITH Page 9/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: WRIT PETITION NO. 2184 OF 2015 Mumbai Metropolitan Region Development ....Petitioner Authority V/S The Director Of Income-tax (exemption) And 2 ....Respondent Ors.
WITH WRIT PETITION NO. 1214 OF 2015 Spark Developers ....Petitioner V/S The Commissioner,mcgm And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1622 OF 2015 Virendra Briratan Mohatta ....Petitioner V/S State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1179 OF 2014 Wazir Financial Services Pvt. Ltd., ....Petitioner V/S State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 2248 OF 2014 Ivory Properties And Hotels Ltd. And 2 Others ....Petitioner V/S The State Of Maharashtra And 5 Others ....Respondent Page 10/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: WITH WRIT PETITION NO. 1906 OF 2015 The Tata Power Company Ltd ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 4 Ors WITH WRIT PETITION NO. 1063 OF 2016 Vardhan Developers ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 754 OF 2014 Dr. Sunil K. Kokane And Anr ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 758 OF 2014 The Saraswat Co-operative Bank Ltd. ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 1076 OF 2014 Shri. Desmond John Nicholas D'silva And Anr. ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent Page 11/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: WITH WRIT PETITION NO. 1943 OF 2014 Juhu Beach Resorts Limited ....Petitioner V/S State Of Maharashtra, Through Its ....Respondent Principal/chief Secretary And Ors WITH WRIT PETITION NO. 1672 OF 2016 The Indian Hotels Company Limited And Anr ....Petitioner V/S The State Of Maharashtra And 6 Ors ....Respondent WITH WRIT PETITION NO. 2751 OF 2015 The Tata Power Company Limited ....Petitioner V/S Municipal Corporation Of Greater Munbai And 3 ....Respondent Ors WITH WRIT PETITION NO. 1680 OF 2016 Juhu Resorts And Developments Pvt Ltd ....Petitioner V/S The States Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION NO. 1360 OF 2015 M/s. Kamakshi Enterprise And 3 Ors. ....Petitioner V/S Page 12/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 2834 OF 2015 Tulsidas Khimji And 2 Ors ....Petitioner V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 129 OF 2016 St Annes Chruch And Anr ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Others WITH WRIT PETITION NO. 142 OF 2014 Parsi Punchayat Funds And Properties And 7 Ors ....Petitioner V/S State Of Maharashtra Through Principal/ And 3 ....Respondent Ors WITH WRIT PETITION NO. 1348 OF 2014 National Centre For Performing Arts And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 90 OF 2016 Page 13/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Kanakia Bhumi Construction Pvt.ltd. ....Petitioner V/S The State Of Maharashtra Through Revenue And ....Respondent Forest Dept. And 3 Ors.
WITH WRIT PETITION NO. 1791 OF 2018 Shri Vivek Madhavlal Pittie ....Petitioner V/S State Of Maharashtra And 4 Ors ....Respondent WITH WRIT PETITION NO. 677 OF 2016 Pushpanjali Punj ....Petitioner V/S Mumbai Municipal Corporation And 2 Ors ....Respondent WITH WRIT PETITION NO. 1812 OF 2013 Atash Behrams, Agiaries And Religious ....Petitioner Institutions Welfre Society And 18 V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 228 OF 2014 The Foundation For Medical Research And 5 ....Petitioner Anr.
V/S State Of Maharashtra And 2 Anr. ....Respondent Page 14/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: WITH WRIT PETITION NO. 234 OF 2014 Parsi Punchayat Funds And Properties And Ors. ....Petitioner V/S State Of Maharashtra, Through Its ....Respondent Principal/chief Secterary, And Ors.
WITH WRIT PETITION NO. 322 OF 2014 Hotels And Restaurant Association Western ....Petitioner India V/S State Of Maharashtra ....Respondent WITH WRIT PETITION NO. 1278 OF 2013 Mota Mandir Trust And 5 Ors. ....Petitioner V/S State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION NO. 2848 OF 2014 Terra Co-operative Housing Society Ltd And ....Petitioner Anr V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2465 OF 2015 Deleted ....Petitioner Page 15/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: V/S State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 1512 OF 2015 M/s Navbharat Potteries Pvt.ltd ....Petitioner V/S State Of Maharashtra And 4 Ors ....Respondent WITH WRIT PETITION NO. 1223 OF 2015 M/s Navbharat Estates Condominium ....Petitioner V/S State Of Maharashtra And 4 Ors ....Respondent WITH WRIT PETITION NO. 2310 OF 2015 Keystone Realtors Private Ltd. And Mr. ....Petitioner Chandresh D. Mehta V/S State Of Maharashtra And 4 Ors ....Respondent WITH WRIT PETITION NO. 1472 OF 2015 M/s. Navbharat Potteries Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 438 OF 2016 Page 16/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Ashok Gardens Co Operative Housing Society ....Petitioner Ltd And 4 Others V/S The State Of Maharashtra Through Principal ....Respondent Secretary And 6 Others WITH WRIT PETITION NO. 62 OF 2016 Real Gem Buildtech Pvt.ltd And Anr ....Petitioner V/S State Of Maharashtra And 4 Ors ....Respondent WITH WRIT PETITION NO. 1733 OF 2015 Mohamed Hanif Zindran ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 1488 OF 2015 M/s. Remi Elecktrotechnic Ltd. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors.
WITH WRIT PETITION NO. 1755 OF 2014 Narendra Amritlal Sheth And Ors ....Petitioner V/S State Of Maharashtra And Ors ....Respondent Page 17/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: WITH WRIT PETITION NO. 1524 OF 2014 Narendra Amritlal Sheth And Ors. ....Petitioner V/S State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 1739 OF 2014 Narendra Amritlal Sheth And 3 Ors. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1253 OF 2015 Kalpataru Ltd. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 872 OF 2016 Phoenix Mills Ltd. ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1197 OF 2015 Offbeat Developers Pvt Ltd And Anr ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent Page 18/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: WITH WRIT PETITION NO. 696 OF 2015 Spark Builders And Infra Projects Pvt. Ltd. ....Petitioner V/S The Commissioner And Another ....Respondent WITH WRIT PETITION NO. 315 OF 2017 Anil Virendra Shah And Ranjan Virendra Shah ....Petitioner V/S The State Of Maharashtra And 4 Others ....Respondent WITH WRIT PETITION NO. 1983 OF 2016 Rustomjee Realty Pvt.ltd. And Kaushik Shah ....Petitioner V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 2777 OF 2015 Eih Ltd. And Another ....Petitioner V/S The State Of Mahrashtra And 5 Others ....Respondent WITH WRIT PETITION NO. 40 OF 2017 Messrs. Shree Sai Samarth Developers And 2 ....Petitioner Ors V/S The Municipal Corporation Of Gr. Mumbai And Page 19/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Anr WITH WRIT PETITION NO. 1019 OF 2017 Moiz Abdulhusein Pardiwala And Anr ....Petitioner V/S State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 2922 OF 2015 Sushilkumar N.trivedi ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2872 OF 2014 Electra Co-operative Hsg. Soc. Ltd. And Anr. ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 1275 OF 2017 Pinakin Bhailal Amin And Anr. ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 118 OF 2015 Mumbai Hoarding Owners Association And 2 ....Petitioner Ors ....Respondent Page 20/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: V/S Stat Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 2881 OF 2015 Sumer Builders And Anr ....Petitioner V/S The Municipal Corporation Of Greater Mubai ....Respondent And 3 Ors WITH WRIT PETITION NO. 2686 OF 2014 Arvind Properties Pvt. Ltd. And Anr. ....Petitioner V/S The Municipal Corp. Of Greater Mumbai And 2 ....Respondent Ors.
WITH WRIT PETITION NO. 2205 OF 2015 Sanjay S. Salunkhe ....Petitioner V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2375 OF 2016 Central Mumbai Developers Welfare Association ....Petitioner And Anr V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors Page 21/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: WITH WRIT PETITION NO. 2089 OF 2015 Naageshwar Vitthal Neela ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 5 Ors.
WITH WRIT PETITION NO. 1629 OF 2017 Yashoda Co-operative Housing Society Limited ....Petitioner And 8 Ors V/S Municipal Corporation Of Gr. Mumbai And 3 ....Respondent Ors WITH WRIT PETITION NO. 2369 OF 2017 Anand Nagar Vishal Chs Ltd. And 2 Ors. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors.
WITH WRIT PETITION NO. 2087 OF 2017 Kiyana Ventures Llp ....Petitioner V/S The State Of Maharashtra And 5 Others ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 46 OF 2014 Page 22/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Janhit Manch ....Petitioner V/S The State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 656 OF 2018 Crescent Realtors Private Limited And Anr ....Petitioner V/S State Of Maharashtra And 5 Ors ....Respondent WITH WRIT PETITION NO. 1199 OF 2016 Kanakia Spaces Realty Private Limited And Anr ....Petitioner V/S The State Of Maharashtra And 3 Others ....Respondent WITH WRIT PETITION NO. 1297 OF 2018 The Secretary,mithagar Road Swapnpurti Co Op ....Petitioner Housing Soc.ltd. And Arn.
V/S State Of Maharashtra Throughprincipal Secretary ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 2552 OF 2018 Ganpatraj Badanraj Mehta ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 2 Ors Page 23/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: WITH WRIT PETITION NO. 1277 OF 2018 Centre For Digestive And Kidney Deseases ....Petitioner (india) Private Limited And Anr.
V/S State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 3115 OF 2018 T-square Co-operative Premises Society Ltd. ....Petitioner V/S The State Of Maharashtra And 4 Ors ....Respondent WITH WRIT PETITION NO. 2118 OF 2015 Navbharat Potteries Pvt. Ltd ....Petitioner V/S State Of Maharashtra And 4 Ors ....Respondent WITH WRIT PETITION NO. 1738 OF 2014 Kiyana Properties Pvt. Ltd. And 1 Anr. ....Petitioner V/S State Of Maharashtra And 3 Others. ....Respondent WITH WRIT PETITION NO. 916 OF 2017 Shubham Dynamic Real Estate Developers Llp. ....Petitioner V/S State Of Maharashtra And 4 Others ....Respondent Page 24/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: WITH WRIT PETITION NO. 275 OF 2015 Nisar Ahmad Abdul Rahiman Pathan ....Petitioner V/S State Of Maharastra And 5 Others ....Respondent WITH WRIT PETITION NO. 1671 OF 2018 Heks Infrastructure And Developers ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION LODGING NO. 2393 OF 2018 New Era Fabrics Limited. ....Petitioner V/S Municipal Corporation Of Greater Mumbai ....Respondent Through The Municipal Commissioner And 3 Ors.
WITH WRIT PETITION LODGING NO. 2482 OF 2018 Narli Agripada Co-operative Housing Society ....Petitioner Limited And 2 Ors.
V/S State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2839 OF 2015 Indus Towers Ltd ....Petitioner Page 25/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: V/S Municipal Corporation Of Gr Mumbai And 3 ....Respondent Ors WITH WRIT PETITION NO. 1262 OF 2014 Maheshwari Pragati Mandal And 5 Ors ....Petitioner V/S State Of Maharashtra And 2 Ors. ....Respondent Mr. Rafiq Dada, Sr. Counsel a/w Mr. H.Daruwalla & Mr. H.N.Vakil I/b M/s. Mulla & Mulla for petitioner in WP/2592/2013 & WP/1812/2013 None for petitioner in WP/1278/2013 Mr. Jehangir Jeejeebhoy I/b Bharucha & Partners for petitioner in WP/2376/13 Mr. Sandeep Jalan for petitioner in PIL/46/2014 Mr. Akshay Patil a/w Mr. Mandar Soman I/b Mr. A.R.Vaidya & Co for petitioner in WP/40/2017 Mr. Zaid S. Ansari a/w Mr.Mangesh Kokare and Mr. Deep Morabia I/b Mr. Zaid S. Ansari for petitioner in WP/315/2017 Mr. Karl Tamboly a/w Mr. Vaibhav Sugdare, Mr. Samsher Gharud & Ms. Radhika Nair I/b Jaykar & Partners for petitioner in WP/142/14 & WP/234/2014 Mr. H.N.Vakil & Ms. S.K.Kapoor I/b M/s. Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/228/2014 Mr. R.A.Dada, Sr. Counsel a/w Mr. Rajesh Satpalkar & Ms. Shaheen Moghul I/b I/b M/s. Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/539/14 & WP/1972/2016 None for petitioner in WP/754/14, WP/758/14, WP/1076/14 None for petitioner in WP/1262/2014 Mr. H.N.Vakil & Ms. S.K.Kapoor I/b I/b M/s. Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/1348/14 Ms. Kirtida Chandarana a/w Ms. Manasi Kalvit I/b Mahernosh Page 26/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Humranwala for petitioner in WP/2248/14 Ms. Prateeti Thakar & Mr. Shubham Mittal I/b FF & Associates for petitioners in WP/1524/14, WP/1739/14, WP/1755/14, WP/1756/14, WP/1766/14,WP/1767/14,WP/1772/14,WP/1774/14, WP/1775/14, WP/1781/14, WP/1782/14, WP/1783/14, WP/1784/14, WP/1785/14, WP/1786/14, WP/1788/14, WP/1789/14, WP/1790/14, WP/1791/14, WP/1792/14, WP/1793/14,WP/1804/14, WP/1832/14, WP/1843/14, WP/2389/14,WP/2392/14, WP/2393/14, WP/2396/14, WP/2397/14, WP/2398/14, WP/2399/14, WP/2401/14, WP/2468/14, WP/2528/14, WP/2659/14 Mr. Milind Sathe, Sr. Counsel a/w Mr. H.Devrajan, Mr. H.N.Vakil, Ms. S.K.Kapoor I/b Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/1738/14 Mr. Milind Sathe, Sr. Counsel a/w Mr. T.C.Deshpande I/b Mr. V.B.Dhawan for petitioner in WP/1943/14 Mr. Vishal Kanade a/w Ms. Yasmin Bhansali & Ms. Kahmish Khan I/b Yasmin Bhansali & Co for petitioner in WP/2686/14 Mr. Swapnil Gupte I/b Argus Partners for petitioner in WP/2848/2014 & WP/2872/2014 Mr. H.N.Vakil I/b Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/2855/2014 Mr. R.A.Dada, Sr. Counsel a/w Mr. Rashmin Khandekar Mr. Shailesh Mendon a/w Ms. Smruti Kanade I/b Negandhi Shah & Himayatullah for petitioner in WP/118/2015 Mr. Balakrishna Adyanthaya for petitioner in WP/121/2015 Mr. N.A.Pathan for petitioner in WP/275/2015 Mr. Sanjiv Sawant for petitioner in WP/696/2015 & WP/1214/2015 Mr. S.U.Kamdar, Sr. Counsel a/w Mr. Yashesh Kamdar, Ms. Niyathi Kalra, Ms. Rujuta Patil I/by Negandhi Shah & Himayatulla for petitioner in WP/2465/2015, WPL/2482/2018, WP/1983/2016 Page 27/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Mr. R.M.Nakhwa a/w Mr. Vasant Dhavan for petitioner in WP/1045/2015, WP/1223/2015, WP/1472/2015, WP/1512/2015, WP/2118/2015, WP/129/2016, WP/1277/2018 Mr. Rafiq Dada, Sr. Counsel a/w Mr. Aniketh Nair I/b Mr. Mustafa Motiwala for petitioner in WP/1197/2015 And WP/872/2016 Mr. Milind Sathe, Mr. B.H.Antia, Mr. H.N.Vakil, Mr. H.Devrajan, Ms. S.K.Kapoor, Mr. J. Shah I/b Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/1200/2015 Mr. Milind Sathe, Sr. Counsel a/w Mr. Saket Mone & Ms. Neha Joshi a/w Mr. Subit Chakraborti I/b M/s. Vidhii Partners for petitioner in WP/2184/2014, WP/1253/2015 & WP/2087/2017 Mr. Rafiq Dada, Sr. Counsel a/w Mr. Zubair Dada, a/w Ms. Kathleen Lobo and Ms. Aastha Arora I/b Khaitan & Co. for petitioner in WP/2266/2014 & WP/2777/2015 Mr. Jagdish Reddy a/w Mr. Arvind D. Aswani for petitioner in WP/1488/2015 None for petitioner in WP/1622/2015, WP/1624/2015 Mr. Rafiq Dada, Sr. Counsel a/w Mr. H.N.Vakil I/b Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/1906/2015 Ms. Nilima V. Sangvikar for petitioner in WP/2089/2015 None for petitioner in WP/2205/2015 None for petitioner in WP/2310/2015 Mr. Samshed Garud a/w Ms. Bijal Gandhi I/b Jaykar & Partners for petitioner in WP/142/2014 & WP/234/2014 Mr. Hormaz Daruwala & Ms. Amruta A. Sawant I/b Sonal Doshi & Co for petitioner in WP/2834/2015 and WP/1695/14 Mr. Amit Khairnar a/w Mr. Toufiq Kapadia, Mr. Prasad Dhande & Mr. T. Kapadia, Mr. Shahazad Irani I/b D.H.Law Associates for petitioner in WP/2839/2015 None for petitioner in WP/2881/2015 & WP/2922/2015 Mr. S.U.Kamdar, Sr. Counsel a/w Ms. Smisha Patel I/b Wadia Ghandy & Co for petitioner in WP/62/2016 Mr. Virag Tulzapurkar, Sr. Counsel a/w Mr. Nikhil Apte, Mr. Akshit Dedhia & Ms. Sowmya Srikrisha, Ms. Jasmine Page 28/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:01 ::: Kachalia, Mr. Abinash Pradhan I/b Wadia Ghandy & Co for petitioner in WP/90/2016 Mr. A.G.Damle, Sr. Counsel a/w Mr. Ranjieev Carvalho, Ms. Akanksha Patil I/b Shah Legal for petitioner in WP/438/2016 Mr. Zainul Badami a/w Ms. Huda Diamondwala I/b Diamondwala & Co for petitioner in WP/1063/2016 Mr. Akshit Dedhia a/w Mr.Bhushan Deshmukh I/b Wadia Ghandy & co for petitioner in WP/1199/2016 & WP/90/2016 Mr. Rafiq Dada, Sr. Counsel a/w Mr. R.K.Satpalkar & Ms. Shaheen Moghul I/b M/s. Mulla & Mulla & Craigie Blunt & Caroe for petitioner in WP/539/2014,WP/1672/2016 Mr. Milind Sathe, Sr. Counsel, Mr. Bhushan Deshmukh, Mr. Sanjay Kadam, Ms. Apeksha Sharma, Mr. Sanjeel Kadam, Ms. Sayli Rajpurkar I/b Kadam & Co. Advocates for petitioner in WP/2375/2016, WP/1629/2017, WP/2369/2017 & WP/656/2018 None for petitioner in WP/40/2017 Mr. T.C.Deshpande I/b Mr. V.B.Dhawan for petitioner in WP/1943/2014 & WP/916/2017 Mr. Jayom M. Shah & Ms. Pooja Shroff Dhandhukia, Ms. Shweta Rankhambe I/b Aagam Doshi & Co for petitioner in WP/1019/2017 Mr. Chintan Thakker I/b Mr. Anilkumar Joshi for petitioner in WP/1297/2018 Mr. B. N. Shukla I/b Mr. D.J.Kamdin & Co for petitioner in WP/1791/2018 Ms. Pushpa Thapa I/b Ms. Kavita Shah for petitioner in WP/1278/2013,WP/1262/2014 & WP/1671/2018 Ms. Prachi Khandge I/b M/s. M.P.Vashi & Associates for petitioner in WP/2393/2018 & WP/3115/2018 Mr. Makarand Raut A/W Ms. Hima Khuman for petitoner in WP/4394/2018 Mr. T. C. Deshpande I/b Mr. V.B.Dhawan for respondent no. 6 & 7 in WP/438/2016 G.B.Walawalkar I/b Mr. S.P. Thorat for respondent no. 5 in Page 29/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:02 ::: WP/2310/2015 & WP/1472/2015 Mr. Nikhil Patil I/b Mr. V.P.Sawant for respondent no. 2 to 4 in WP/1738/2014 Mr. Jimmy Pochkhanawalla, Sr. Adocate a/w Mr. V. Sridharan, Sr. Advocate with Mr. S.S. Pakle, Advocate and Mr. J.J. Xavier, Mrs. S.M. Modle, Mrs. Pallavi Thakar and Mrs. Rupali Adhate for respondent BMC in all matters Mr. A.A. Kumbhakoni, AG a/w Mr. G.W.Mattos, AGP for r-State in WPL/713/2018 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Ms. G.R.Shastri, Addl. G. P. for respondent State in WP/1278/2013, WP/2376/2013, WP/2592/2013, WP/142/2014, WP/228/2014, WP/234/2014, WP/1739/2014, WP/1756/2014, WP/1786/2014,WP/2184/2014, WP/2248/2014, WP/2392/2014, WP/1223/2015, WP/1253/2015, WP/1472/2015, WP/2205/2015, WP/2310/2015,WP/2465/2015,WP/2777/2015, WP/2834/2015, WP/62/2016, WP/129/2016, WP/872/2016, WP/1063/2016, WP/1680/2016, WP/1983/2016,WP/2375/2016, WP/1695/2014, WP/2266/2014, WP/275/2015, WPL/1283/2015, WP/1199/2016, WP/1277/2018 & WP/1019/2016 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. A.L.Patki, Addl. G. P. for respondent State in WP/1812/2013, WP/916/2017, WP/656/2018, WPL/912/2018 & WP/539/2014 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Milind More, Addl. G. P. for respondent State in PIL/46/2014, WP/1348/2014, WP/1076/2014, WP/758/2014, wp/1783/2014, WP/1781/2014, WP/1790/2014, WP/2399/2014, WP/118/2015, WP/2855/2014, WP/1622/2015, WP/90/2016, WP/2087/2017 & WP/1671/2018 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Page 30/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:02 ::: H.S.Venegaonkar, Addl.
G. P. for respondent State in WP/1214/2015, WP/1200/2015, W//1197/2015, WP/1045/2015, WP/1488/2015, WP/2751/2015, WP/438/2016 & WP/1906/2015 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Ms. Uma Palsule-Desai, AGP for respondent State in WP/2767/2014, WP/1789/2014, WP/1807/2014, WP/1792/2014, WP/1767/2014, WP/1774/2014 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A \' Panel Counsel with Mr. Gaurav Sharma & Mr. M.A.Sayed, AGP for respondent State in WP/322/2014, WP/1524/2014, WP/1755/2014 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. L.T.Satelkar, AGP for respondent State in WP/754/2014, WPL/1625/2018 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Kedar Dighe, AGP for respondent State in WP/1774/2014, WP/1772/2014, WP/1788/2014, WP/1785/2014, WP/1832/2014, WP/1793/2014, WP/1791/2014, WP/2397/2014,& WP/2528/2016 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Dushyant Kumar, AGP for respondent State in WP/1775/2014, WP/2397/2014, WP/1784/2014 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. R.J.Mane, AGP for respondent State in WP/2872/2014 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Page 31/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:02 ::: Panel Counsel with Mr. Gaurav Sharma & Ms. Jyoti Chavan, AGP for respondent State in WP/1943/2014 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. U.S.Upadhyay, AGP for respondent State in WP/191720/14, WP/2396/2014 & WP/2401/2014 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Amar Mishra, AGP for respondent State in WP/2389/2014, WP/2396/2014, WP/2393/2014 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. S.B.Gore, AGP for respondent State in WP/629/2017, WP/1629/2017, WPL/2393/2018 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Manish Upadhyay, AGP for respondent State in WP/1766/2014, WP/1782/2014, WP/2398/2014, WP/2369/2017 Mr. A.A. Kumbhakoni, AG a/w Mr. Ashutosh Kulkarni, \'A\' Panel Counsel with Mr. Gaurav Sharma & Mr. Amit Shastri, AGP for respondent State in WP/3109/2015 WP/2089/2015, WP/1791/2018 Mr. V.P.Kakade I/b Mr. V.P.Sawant for respondent no. 5 in WP/2087/17 & for respondent No. 7 in PIL/104/2013 Mr. Samarth Patel & Mr. Sahil Gandhi a/w Mr. Rishi Jha I/b Markand Gandhi & Co for respondent no. 6 in WP/2087/2017 Mr. Rajiv Chavan, Sr. Counsel a/w Mr. D.P.Singh for respondent no. 5 in PIL/79/2014 Ms. Yashodee Deshmukh for respondent BMC in WP/549/2015 Mr. V.P. Sawant a/w Mr. Prabhakar Jadhav and Ms. Akanksha kalyankar for respondent no. 5 in WP/2087/2017 Page 32/33 ::: Uploaded on - 07/02/2019 ::: Downloaded on - 08/02/2019 01:14:02 ::: CORAM : A.S. OKA & A.S. GADKARI, JJ DATE : 6th February, 2019 P.C. :
Arguments are concluded. Judgment is reserved.
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