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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(c) in The U.P. Reorganisation (Removal of Difficulties) Order, 2003

(c)under the sub-heading "Local Authorities" Constituencies" ,-
(i)against serial number 3 relating to Badaun Local Authorities, in columns 1 and 2, for the word "Badaun", the word "Budaun" shall respectively be substituted, and
(ii)against serial number 14 relating to Gonda Local Authorities, in column 2, for the words "Gonda district", the words "Gonda and Balrampur districts" shall be substituted.