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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Assam - Subsection

Section 50(1)(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)a building or part thereof designed or used for occupation by separate families on containing separate apartment shall have one bathroom for each family or apartment;