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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(i) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(i)The admissions into all the University colleges offering Post Graduate Engineering, including Technology/ Pharmacy/Architecture and Planning Course, shall be made through Single Window System in the order of merit, firstly on the basis of GATE score and vacant seats, if any, on the basis of rank assigned in PGECET as per Rule 5 of the Andhra Pradesh Post Graduate Engineering including Technology'/ Pharmacy/Architecture and Planning Courses Common Entrance Test Rules, 2007 following Rules of Reservation as prescribed in Rule 7 hereunder.