Bombay High Court
Dr.A.T.Sherekar And Anr vs Lahu D.Waigoankar And Ors on 13 June, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-71
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 6195 OF 2006
Dr.a.t.sherekar And Anr. ....PETITIONER
V/S
Eknath S.birde And Ors. ....RESPONDENT
WITH WRIT PETITION NO. 4600 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Karunanidhi Chinnaswami And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4614 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Chinnaswami Karpan And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4741 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Dondappa Koli And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4598 OF 2006 Page 1/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Shivkadu Nadesan And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5151 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Eknath Aivali And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4601 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Chinnaswami Arumugham And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4611 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Kukkuswamy Munaswami And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4617 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Saroja Tangvel And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4755 OF 2006 Page 2/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: A.t.sherekar And Anr. ....PETITIONER V/S Sopan R.athawale And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4758 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S B.n.baviskar And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5142 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Pandu R.umersade ....RESPONDENT WITH WRIT PETITION NO. 5152 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Suryakant S. Nandgoankar And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5153 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S B.d.pawar And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5798 OF 2006 Page 3/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Indira Kadam And Ors. ....RESPONDENT WITH WRIT PETITION NO. 7033 OF 2006 Dr. A.t.sherekar And Anr. ....PETITIONER V/S Sanjay B. Sawant And Ors. ....RESPONDENT WITH WRIT PETITION NO. 7053 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Udaychandra Chavhan And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4606 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Marimuthu Madhurai And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4733 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Chinnaswamy Sadian And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4734 OF 2006 Page 4/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Devraj R. Swami And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5148 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Uttamkumar Perimal And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4612 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Karpan Waity And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4613 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Solumuthu Sadian And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4616 OF 2006 Dr.a.t. Sherekar And Anr. ....PETITIONER V/S Ramanjan Swamikam And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4607 OF 2006 Page 5/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Murukesh Manikan And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4605 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Bahu L.patlekar And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4610 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Tanpal Arumughan And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4618 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Gangaram S.patlekar And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4609 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Murukessh Ramwami And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4615 OF 2006 Page 6/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Gunaji Naik And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4599 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Arogyadas Devid And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4608 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Laxman Krishnan And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4742 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Hari V.kedekar And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4748 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Ayyamma Ayyaswami And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4732 OF 2006 Page 7/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S K.h.hamid And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4738 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Jakappa Koli And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4737 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Kailash Yadav And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4731 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S P.pumali And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4745 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Saroja Karpan And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4746 OF 2006 Page 8/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Chinnappa Chinnaswami And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4753 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Selvan G.naidu And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4744 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Chinnappa Kalyani And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4757 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Periswami R.muthu And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4756 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Narayan Pawade And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4736 OF 2006 Page 9/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Manjan Muthu And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4754 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Rajdev C. Yadav And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4729 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Ramraj R.yadav And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4743 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Anand Manikam And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4740 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Sakaram N. Gorud And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4739 OF 2006 Page 10/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Vimal B.shinde And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4735 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Chinnappan Sathyanathan And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4749 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Sadachi Narayan And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4751 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Ramai Periswami And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4750 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Jannabhai Shinde And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4752 OF 2006 Page 11/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Ranjit R. Yadav And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4747 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Papa Dharman And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5150 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Dinkar Satpal And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5149 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Mohan S.kulye And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5154 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Ashok K.bhandari And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5146 OF 2006 Page 12/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr ....PETITIONER V/S Kishore B. Kulye And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5147 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Arun Sapasai And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5144 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Dayanand Muthu And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5145 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Vilas Bhuvad And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5141 OF 2006 Dr.a.t.sherekar And Anr ....PETITIONER V/S Vijay S. Birje And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5143 OF 2006 Page 13/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Ramesh B. Dawde And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5799 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Jaisingh H. Kamble And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5800 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Mahendra J.adsul And Ors. ....RESPONDENT WITH WRIT PETITION NO. 6198 OF 2006 Dr. A. T. Sherekar And Anr. ....PETITIONER V/S Uttam G. Gawade And Ors. ....RESPONDENT WITH WRIT PETITION NO. 6193 OF 2006 Dr. A. T. Sherekar And Anr. ....PETITIONER V/S Ronald O. Vengas And Ors. ....RESPONDENT WITH WRIT PETITION NO. 6196 OF 2006 Page 14/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Anil A.patil And Ors. ....RESPONDENT WITH WRIT PETITION NO. 6201 OF 2006 Dr. A. T. Sherekar And Anr. ....PETITIONER V/S Prakash Rathi And Ors. ....RESPONDENT WITH WRIT PETITION NO. 6200 OF 2006 Dr. A. T. Sherekar And Anr. ....PETITIONER V/S Arun G. Gawade And Ors. ....RESPONDENT WITH WRIT PETITION NO. 6197 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Dilip T.kandangle And Ors. ....RESPONDENT WITH WRIT PETITION NO. 6194 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Rajendra S.devrukar And Ors. ....RESPONDENT WITH WRIT PETITION NO. 6199 OF 2006 Page 15/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr. A. T. Sherekar And Anr. ....PETITIONER V/S Shridhar S. Bhuvad And Ors. ....RESPONDENT WITH WRIT PETITION NO. 6192 OF 2006 Dr. A. T. Sherekar And Anr. ....PETITIONER V/S Raju S. Salve And Ors. ....RESPONDENT WITH WRIT PETITION NO. 7055 OF 2006 Dr.a.t. Sherekar And Anr. ....PETITIONER V/S Babu S. Kamble And Ors. ....RESPONDENT WITH WRIT PETITION NO. 7054 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Lahu D.waigoankar And Ors. ....RESPONDENT WITH WRIT PETITION NO. 5202 OF 2013 Shri. Karpan Vaity And Ors ....PETITIONER V/S Dr. S. J. Jagdish And Ors ....RESPONDENT WITH WRIT PETITION NO. 4730 OF 2006 Page 16/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 ::: Dr.a.t.sherekar And Anr. ....PETITIONER V/S Ayyaswami And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4604 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Ayyaswami Motian And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4602 OF 2006 Dr.a.t.sherekar And Anr. ....PETITIONER V/S Sadian Karpan And Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 13th June, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 22/08/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 17/17 ::: Uploaded on - 15/06/2023 ::: Downloaded on - 16/06/2023 10:44:00 :::