Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act] Union of India - Subsection Section 44(1)(a) in The Port Of New Mangalore Rules, 1976 (a)inform an officer of the ship who shall be responsible for raising the alarm in accordance with the provisions of sub-rule (2); and