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Union of India - Section

Section 44 in The Port Of New Mangalore Rules, 1976

44. Notice regarding outbreak of fire on vessels to be given by masters etc.

(1)Any person noticing a fire in a ship shall immediately:
(a)inform an officer of the ship who shall be responsible for raising the alarm in accordance with the provisions of sub-rule (2); and
(b)if the ship is alongside a quay, treat the fire as on shore and raise the alarm in accordance with the provisions of sub-rule (2) and also inform an officer of the ship who shall also raise the alarm in accordance with the provisions of sub-rule (2).
(2)The following methods shall be used for raising an alarm, namely :