Section 44(1) in The Port Of New Mangalore Rules, 1976
(1)Any person noticing a fire in a ship shall immediately:(a)inform an officer of the ship who shall be responsible for raising the alarm in accordance with the provisions of sub-rule (2); and(b)if the ship is alongside a quay, treat the fire as on shore and raise the alarm in accordance with the provisions of sub-rule (2) and also inform an officer of the ship who shall also raise the alarm in accordance with the provisions of sub-rule (2).
