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State of Rajasthan - Section

Section 4 in Rajasthan Para-medical Council Rules, 2014

4. Publication of Notification for election.

- The Returning Officer shall publish in one State level Hindi newspaper and website of the Council or in such other manner, as he may think fit, a notification calling upon the registered Para-medical Professionals of the State to elect the requisite number of members to the Council under clause (i) or teachers of the recognized institutions under clause (iii) of section 4 and shall by such notification, fix a program/time schedule for the various stages according to which the election shall be held, specifying, in particular the following : -
(a)First date, time and place of receiving nomination papers.
(b)Last date, time and place of receiving nomination papers.
(c)Date, time and place for scrutiny of nomination papers.
(d)Last date and time for withdrawal of nomination.
(e)Last date and time for receiving ballot papers in case of polling, i.e. if the number of candidates who have filed their nomination papers, exceeds the number of seats for which the election is to be held.
(f)Date, time and place for counting of ballot papers.