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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(e) in Rajasthan Para-medical Council Rules, 2014

(e)Last date and time for receiving ballot papers in case of polling, i.e. if the number of candidates who have filed their nomination papers, exceeds the number of seats for which the election is to be held.