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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1)(a) in The Maharaja Sayajirao University of Baroda Act, 1949

(a)[ The Faculties of Arts, Education and Psychology, Commerce, Law, Fine Arts, Home Science and Social Work; and [These sub-clauses were substituted for the original, by Bombay 52 of 1950, Section 21 (a) (iii).]