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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1)(c) in Maharashtra State Electricity Regulatory Commission (Preparation and Submission of Budget) Rules, 2004

(c)in Form "C" the estimates regarding request made by it to the State Government for grants in the ensuing Financial Year;