Section 3(1) in Maharashtra State Electricity Regulatory Commission (Preparation and Submission of Budget) Rules, 2004
(1)The commission shall prepare,-(a)in Form "A" its estimated receipts in the ensuing Financial Year;(b)in Form "B" its estimated expenditure in the ensuring Financial Year;(c)in Form "C" the estimates regarding request made by it to the State Government for grants in the ensuing Financial Year;
