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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in Rules of Admission to Medical Colleges in Rajasthan, 1986

(c)8% seats are reserved for natural born candidates (Not adopted) belonging to Scheduled Caste as notified in the Presidential Order for the State of Rajasthan and who fulfills conditions as laid down in rule 3.