Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(2)(iv) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965

(iv)The managing committees of the Schools shall make appointment after due verification and subject to the approval of the Inspector of Schools.