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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(11) in The Bangalore Metro Railway (General) Rules, 2011

(11)Unless essential for the movement of trains, traction power shall be switched off from the area of the Possession by the Traction Power Controller and shall only be reenergized on receipt of clearance.