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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(6)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)upto 2.5% of original capital cost in case of coal based/ lignite fired generating stations,