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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(15) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(15)In the event of the Invigilator's inability to report for duty on a particular day, he shall inform the Superintendent at least 24 hours before hand.