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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(c) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(c)A student failed in not more than two subjects shall be held eligible to keep the terms for the third professional course, and shall not be allowed to appear for third professional examination unless the student passes in all the subjects of the second professional.