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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(2)
(a)The second professional session shall start every year in the month of July after completion of first professional examination and the second professional examination shall be ordinarily held and completed by the end of month of May or June every year after completion of one year of second professional session.
(b)The second professional examination shall be held in the following subjects, namely:-
(i)Zas tang- schodlam (Dietics & Community Medicine);
(ii)sByorwasman- I(Materia Medica-Plant Kingdom);
(iii)sByorwasman- II(Materia Medica-Metal, Mineral and Animal Kingdom);
(iv)gsotshulbshad pa (Therapeutic principle); and
(v)Phyima'irGyud- ZiChedSmanGimDo (Pharmacy).
(c)A student failed in not more than two subjects shall be held eligible to keep the terms for the third professional course, and shall not be allowed to appear for third professional examination unless the student passes in all the subjects of the second professional.