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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(1)(b) in Rajasthan Transparency in Public Procurement Rules, 2013

(b)received by the person authorised to receive the bids or directly dropped in the bid box prior to the last time and date fixed for receiving of bids.