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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(m) in Kerala Electricity Supply Code, 2005

(m)'Consumer' means any person who is supplied with electricity for his own use by a Licensee or the Government or by other person engaged in the business of supplying electricity to the public under the Act or any other law for the time being in force and includes any person whose premises are for the time being connected for the purpose of receiving electricity with the works of a Licensee, the Government or such other person, as the case may be. A consumer is:
(i)'Low Tension Consumer' (LT Consumer) if he avails supply from the Licensee at low or medium voltage;
(ii)'High Tension Consumer' (HT Consumer) if he avails supply from the Licensee at High Voltage;
(iii)Extra High Tension Consumer (EHT Consumer) if he avails supply from the Licensee at Extra High Voltage;