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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(4) in UNIVERSITY GRANTS COMMISSION [CATEGORISATION OF UNIVERSITIES (ONLY ) FOR GRANT OF GRADED AUTONOMY] (FIRST AMENDMENT) REGULATIONS, 2022

4.10Universities may offer courses in the Open and Distance Learning mode , without approval of the Commission ,provided it satisfies all the conditions laid down under the regulations, by whatever name they are called ,pertaining to open and distance learning mode notified by the UGC from time to time.Clause 5.7 of regulation 5 shall be replaced by: