Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(1)(a) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981 (a)Fifty per cent of the vacancies in the post of Assistant Director (Technical) shall be filled up by direct recruitment through the Commission.