Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 154(1)] [Section 154] [Entire Act]

State of Jharkhand - Subsection

Section 154(1)(c) in Bihar Education Code, 1961

(c)The maximum qualification of any teacher in a primary school will not be more than a trained matriculate.