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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(iii) in The Bangalore Metro Railway (General) Rules, 2011

(iii)maintenance staff can open or close each individual Platform Screen Door from platform side using staff special key from the door header box access panel located above the each such doors, if needed;