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[Cites 0, Cited by 0] [Section 37(37)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(37)(c) in The Railway Protection Force Rules, 1987

(c)Welfare and service-including grievances, employee relations, housing,education, sports, medical, provident fund, pension and other retirement andpost retirement benefits, welfare schemes, funds, canteen and messes.