Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Uttarakhand - Subsection

Section 19(2)(a) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(a)To ensure the achievement of the objectives laid down by Right of Children to Free and Compulsory Education Act. 2009 for 6-14 years age group;