Section 19(2) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011
(2)The objectives of the constitution of School Management Committee shall be-(a)To ensure the achievement of the objectives laid down by Right of Children to Free and Compulsory Education Act. 2009 for 6-14 years age group;(b)To ensure the participation of parents and teachers in the School Management;(c)To ensure the Community participation for the children's enrolment, retention and improvement of educational achievement level for the universalization of Elementary Education in accordance to the National Policy of Education;(d)To ensure the proper utilization of funds and other facilities provided by the Government and other sources;(e)To develop ownership and sensitization of the Community for the development of school.
