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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Rajasthan - Subsection

Section 91(1) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(1)Technical losses of transmission & distribution system shall be as specified by the Commission for RVPN's system and for the discom's distribution system upto 33 kV.