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State of Rajasthan - Section

Section 91 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

91. Losses.

(1)Technical losses of transmission & distribution system shall be as specified by the Commission for RVPN's system and for the discom's distribution system upto 33 kV.
(2)Technical losses for open access transaction of renewable energy during this MYT control period shall be as follows:
For direct supply to consumer on transmissionsystem 4.4%
For the supply using distribution network ofdistribution licensee below 132 kV 3.6%(i.e. the losses applicable for 33 system)
For the supply using both EHV transmission &distribution system 8.0%