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[Cites 0, Cited by 0] [Section 30(7)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(7)(ii) in The Bangalore Metro Railway (General) Rules, 2011

(ii)if all main train lightings fail or main lighting and emergency lighting both fail, on the same car, passengers shall be detrained at the next station and the rake withdrawn from service.