Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Andhra Pradesh - Subsection Section 82(b) in Andhra Pradesh Panchayat Raj Act, 1994 (b)deposit any offensive or deleterious matter in the bed of any place set apart as aforesaid when such bed is dry; or
