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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(a) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(a)Any person possessing skill training/adequate training as prescribed by NIPCCD, NSDC or any other institution recognised by the Central Government/State Government/Recognised University/Board.