Section 14 in Jharkhand State Play Schools (Recognition and Control) Rules, 2017
14. Caregiver.
(a)Any person possessing skill training/adequate training as prescribed by NIPCCD, NSDC or any other institution recognised by the Central Government/State Government/Recognised University/Board.(b)The salary and allowances payable to, and the terms and conditions of service of, the caregiver will be such as prescribed by State Government and as per point 20(d).
