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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(4) in The Gopalpur Port Rules, 1987

(4)[ (i) Charges for Godown with flooring and stocking charges in the Port area shall be at the rate of rupees twelve per square metre for first fortnight, rupees thirty per square metre for second fortnight (including 1st fortnight), rupees forty per square metre for third fortnight (including 1st and 2nd fortnight), rupees sixty per square metre for fourth fortnight (including 1st, 2nd and 3rd fortnight) and dues for the balance period will be determined basing on clearance of quantity.
(ii)Charges for paved area shall be at the rate of rupees ten per square metre (Fortnightly).
(iv)Charges for open undeveloped area shall be at the rate of rupees four per square metre per month.]