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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)Traction current shall ordinarily remain 'on' and shall be switched 'off' during traffic hours for a specified third rail section by the Traction Power Controller or through his authorised employee immediately after informing the Traffic Controller in emergency, like:-
(a)to stop serious arcing or fusing;
(b)to stop train in unusual circumstances; and
(c)when flood water overflows the central drain.