Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Union of India - Subsection Section 95(c) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989 (c)Sentries will not discuss any matter which is against the norms of discipline. (d) All the sentries must be trained in security matters.
