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Union of India - Section

Section 95 in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

95. Arms and ammunition carried by sentries .-(a) The sentries of both the countries will carry prescribed automatic weapons or Sten guns with one magazine full of ammunition. The safety catch of the weapons will be at safe.

(b)Sentries will keep their weapons at sling Arm position.
(c)Sentries will not discuss any matter which is against the norms of discipline. (d) All the sentries must be trained in security matters.