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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(1) in The Punjab Agricultural University Act, 1961

(1)The following shall be the constituent colleges of the University:-
(a)the College of Agriculture at Ludhiana;
(b)the College of Veterinary and Animal Sciences at Hissar;
(c)the College of Agricultural Engineering, the College of Home Science, [the College of Basic Science and Humanities and any other Government College] [Substituted by Punjab Act 12 of 1965, section 8 (1).] in the Agricultural Sciences which may be established after the commencement of this Act;
(d)such other college as may be prescribed;
(e)Central Government institutions of the agricultural research, technical and extension education in the Punjab desiring it to be integrated as constituent colleges of the University,